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State Of Chhattisgarh vs Vikas Yadav
2025 Latest Caselaw 774 Chatt

Citation : 2025 Latest Caselaw 774 Chatt
Judgement Date : 25 July, 2025

Chattisgarh High Court

State Of Chhattisgarh vs Vikas Yadav on 25 July, 2025

             HIGH COURT OF CHHATTISGARH, BILASPUR

                             Order Sheet

                        ACQA No. 125 of 2015

               State of Chhattisgarh Versus Vikas Yadav




25.07.2025        Ms. Pragya Pandey, Dy. G.A. for the State.

                  Mr. Navin Shukla, Counsel for the respondent.

Arguments heard.

Reserved for Judgment.

Sd/-

(Radhakishan Agrawal) JUDGE

Saurabh

 
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