State Of Chhattisgarh vs Mahesh Kosre
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Chattisgarh High Court

State Of Chhattisgarh vs Mahesh Kosre on 22 July, 2025

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HIGH COURT OF CHHATTISGARH AT BILASPUR signed by AVINASH AVINASH SHARMA SHARMA Date:

2025.07.22 16:56:25 +0530

ACQA No. 557 of 2019

STATE OF CHHATTISGARH versus MAHESH KOSRE

Order Sheet

22/07/2025 Shri Dilman Rati Minj, GA for State/appellant.

At the outset, learned GA would submit that though the appeal has been preferred by the State, however, the name of Shri Sanjay Agrawal, Advocate is appearing in the cause list in place of name of AG.

In the circumstances, it is directed that the name of AG be read in place of Shri Sanjay Agrawal, Advocate.

A separate judgment is passed, signed and dated.

Sd/-

(Deepak Kumar Tiwari) Judge

Avinash