Parmeshwar Sahu vs State Of Chhattisgarh
2025 Latest Caselaw 637 Chatt

Chattisgarh High Court

Parmeshwar Sahu vs State Of Chhattisgarh on 21 July, 2025

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                             HIGH COURT OF CHHATTISGARH AT BILASPUR
       Digitally
       signed by
       ALFIZA
ALFIZA BAIG
BAIG   Date:
       2025.07.21
       16:40:52
       +0530


                                                   WPC No. 3784 of 2025

                                  PARMESHWAR SAHU versus STATE OF CHHATTISGARH
                                                        Order Sheet


                    21.07.2025            Mr. Rishabh Bisen, counsel for the petitioner.
                                          Mrs. Akanksha Verma Dabadhker, Panel Lawyer for the
                                 State.
                                          Mr. Rishabh Dev Singh, Advocate appears on behalf of
                                 Mr. Ramakant Mishra, Counsel for respondent no. 5.

Learned counsel for the petitioner is directed to rectify the name of the petitioner in the affidavit filed, during the course of the day.

With the consent of the respective parties, Order/judgment passed separately.

sd/-

(Arvind Kumar Verma)

JUDGE

alfiza