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Smt. Varsha Agrawal vs Koushal Agrawal
2025 Latest Caselaw 516 Chatt

Citation : 2025 Latest Caselaw 516 Chatt
Judgement Date : 15 July, 2025

Chattisgarh High Court

Smt. Varsha Agrawal vs Koushal Agrawal on 15 July, 2025

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         Digitally
VISHAKHA signed by
BEOHAR   VISHAKHA
         BEOHAR

                             HIGH COURT OF CHHATTISGARH AT BILASPUR

                                               FA(MAT) No. 120 of 2024
                                   SMT. VARSHA AGRAWAL versus KOUSHAL AGRAWAL

                                                    Order Sheet


           24/06/2025              Mr. Ashutosh Shukla, Counsel for the appellant.
                                   Mrs. Lata Nayak, Counsel for the respondent.

After hearing learned counsel for the parties, we are inclined to explore the possibility of amicable settlement between the parties through mediation proceedings.

The parties may appear before this Court on 24th July, 2025.

List this case on 24th July, 2025.

In the meanwhile, both the parties are directed to file their affidavits showing their income and movable and immovable properties held by them in pursuance of the judgment passed by the Hon'ble Supreme Court in the case of Rajnesh Vs. Neha reported in 2021 AIR 569 SC.

                                        Sd/-                               Sd/-
                                   (Rajani Dubey)          (Amitendra Kishore Prasad)
                                        Judge                       Judge

                Vishakha
 

 
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