Poonam Gupta vs Priyanshu Gupta
2025 Latest Caselaw 515 Chatt

Chattisgarh High Court

Poonam Gupta vs Priyanshu Gupta on 15 July, 2025

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         Digitally
VISHAKHA signed by
BEOHAR   VISHAKHA
         BEOHAR

                              HIGH COURT OF CHHATTISGARH AT BILASPUR

                                             FA(MAT) No. 193 of 2023
                                 POONAM GUPTA versus PRIYANSHU GUPTA

                                                  Order Sheet


           15/07/2025           Ms. Kiran Sahu, Advocate on behalf of Mr. Surfaraj Khan,
                           Counsel for the appellant.
                                Ms. Pranati Das, Advocate on behalf of Mr. Goutam
                           Khetarpal, Counsel for the respondent.

The parties are directed to appear before this Court to explore the possibility of amicable settlement between them through mediation proceedings on 23rd July, 2025.

List this case on 23rd July 2025.

In the meanwhile, both the parties are directed to file their affidavits showing their income and movable and immovable properties held by them in pursuance of the judgment passed by the Hon'ble Supreme Court in the case of Rajnesh Vs. Neha reported in 2021 AIR 569 SC.

                                      Sd/-                             Sd/-
                                (Rajani Dubey)            (Amitendra Kishore Prasad)
                                     Judge                         Judge

                Vishakha