Smt. Ragmania Died Through Lrs Kariman ... vs Jagmet And Ors
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Chattisgarh High Court

Smt. Ragmania Died Through Lrs Kariman ... vs Jagmet And Ors on 15 July, 2025

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                                HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                 SA No. 178 of 2014

                          Smt. Ragmania Died Through Lrs Kariman Das versus Jagmet and Ors.


                                                     Order Sheet



                      15/07/2025         Mr. Rahul Kumar Mishra, counsel for the appellant.
                                         Mr. Divyanand Patel, counsel for respondent No. 1 & 2.

Mr. Tarkeshwar Nande, Panel Lawyer for the State. After hearing the parties, an additional substantial question of law is required to framed by this Court, which is as under:-

"Whether the plaintiff is entitled to inherit the suit property by way of succession if the partition has been taken place prior to 1956?"

Arguments heard. Reserved for judgment.

Sd/-

(Narendra Kumar Vyas) Judge

Arun

ARUN KUMAR DEWANGAN