Munshi Ram vs State Of Chhattisgarh
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Chattisgarh High Court

Munshi Ram vs State Of Chhattisgarh on 8 July, 2025

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                                       HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                                CRA No. 1831 of 2019

                                              MUNSHI RAM versus STATE OF CHHATTISGARH


                                                                       Order Sheet



08/07/2025

Mr. Pawan Shrivastava, counsel for the appellant.

Mr. Ashish Shukla, Additional Advocate General for the State.

Arguments heard.

Reserved for judgment.

                                                           Sd/-                          Sd/-

                                                        (Rajani Dubey)          (Amitendra Kishore Prasad)
                                                               Judge                       Judge




              Ruchi

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