Sudhir Paswan vs State Of Chhattisgarh
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Chattisgarh High Court

Sudhir Paswan vs State Of Chhattisgarh on 4 July, 2025

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                              HIGH COURT OF CHHATTISGARH AT BILASPUR
                                           CRA No. 1479 of 2023
                                Sudhir Paswan Versus State of Chhattisgarh
        Digitally
ROHIT   signed by
KUMAR   ROHIT
CHANDRA KUMAR
        CHANDRA
                                                Order Sheet



                    04/07/2025        Heard Mr. Samdarsh Nirankari, learned counsel

                                 for the appellant as well as Mr. Shakib Ahmed, learned

                                 Deputy Government Advocate, appearing for the

                                 State/respondent.

Today, though the matter is listed for hearing on

I.A.No.02/2025, application for suspension of sentence

and grant of bail to the appellant, however, with the

consent of learned counsel for the parties, both the

appeals are heard finally.

Judgment has been passed separately.

Accordingly, I.A.No.02/2025 stands disposed of.

                                          Sd/-                             Sd/-
                                   (Bibhu Datta Guru)                (Ramesh Sinha)
                                        Judge                          Chief Justice
                    Chandra