The State Of Chhattisgarh vs Dinesh @ Dinu Dhruv
2025 Latest Caselaw 353 Chatt

Citation : 2025 Latest Caselaw 353 Chatt
Judgement Date : 3 July, 2025

Chattisgarh High Court

The State Of Chhattisgarh vs Dinesh @ Dinu Dhruv on 3 July, 2025

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             HIGH COURT OF CHHATTISGARH AT BILASPUR

                          ACQA No. 265 of 2017

             The State Of Chhattisgarh versus Dinesh @ Dinu Dhruv




03/07/2025          Ms. Pragya Pandey, Deputy Government Advocate
              for the Appellant/State.
                    Mr. Roop Ram Naik, Advocate for the respondents.

Arguments heard. Reserved for Judgment.

                            Sd/-                    Sd/-
                    (Sanjay S. Agrawal)      (Radhakishan Agrawal)
                          Judge                    Judge




  Akhilesh

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