The Oriental Insurance Company Limited vs Shantibai Choudhary
2025 Latest Caselaw 352 Chatt

Citation : 2025 Latest Caselaw 352 Chatt
Judgement Date : 3 July, 2025

Chattisgarh High Court

The Oriental Insurance Company Limited vs Shantibai Choudhary on 3 July, 2025

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                   HIGH COURT OF CHHATTISGARH AT BILASPUR


                                    MAC No. 949 of 2018

               The Oriental Insurance Company Limited Versus Shantibai
                                        Choudhary



                                       Order Sheet


       03/07/2025           Mr. Sudhir Agrawal, counsel for the appellant.
                            Ms. Nita Choubey, counsel for the respondents

No. 1 to 4.

None for respondents No. 5 & 6. Arguments heard. Reserved for the judgment.

Sd/-

(Amitendra Kishore Prasad) Judge

Raghu Jat

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