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Navneet Singh Chawla vs Smt. Mona Gupta
2025 Latest Caselaw 347 Chatt

Citation : 2025 Latest Caselaw 347 Chatt
Judgement Date : 3 July, 2025

Chattisgarh High Court

Navneet Singh Chawla vs Smt. Mona Gupta on 3 July, 2025

Digitally

                                                  1/1
signed by
AMIT PATEL




                        HIGH COURT OF CHHATTISGARH AT BILASPUR


                                           FA No. 81 of 2023

                            NAVNEET SINGH CHAWLA versus SMT. MONA GUPTA


                                              Order Sheet




             03.07.2025            Mr. Manoj Paranjpe along with Mr. Shashwat Mishra and
                             Mr. Arpan Verma, counsel for the appellant.
                                   Mr. Malay Shrivastava, counsel along with Ms. Anu
                             Mishra, counsel for the respondent/s.

Arguments heard. Reserved for judgment.

                                   Sd/-                          Sd/-
                                (Rajani Dubey)          (Amitendra Kishore Prasad)
                                   Judge                          Judge




               AMIT PATEL
 

 
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