Kjsl Coal And Power Private Limited vs Directorate Of Enforcement
2025 Latest Caselaw 320 Chatt

Chattisgarh High Court

Kjsl Coal And Power Private Limited vs Directorate Of Enforcement on 2 July, 2025

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      HIGH COURT OF CHHATTISGARH AT BILASPUR

                           MA No. 34 of 2025

         Mr. Sourabh Versus Directorate of Enforcement
                               alongwith

 MA Nos. 35/2025, 37/2025, 41/2025, 44/2025, 48/2025, 49/2025,
              50/2025, 51/2025 and MA No. 80/2025.

                             Order Sheet




02/07/2025        Heard Mr. Harshwardhan Parganiha {MA No.

             34/2025, 35/2025 and 37/2025}, Mr. Nikhil Varshney

             (through Video Conferencing), Ms. Palak Dwivedi and

             Mr. Sajal Kumar Gupta {MA No. 41/2025, 44/2025 and

             48/2025}, Mr. Shashank Mishra, Mr. Gagan Tiwari and

             Mr. Sanjay Kumar Yadav {MA No. 48/2025, 49/2025,

             50/2025 and 51/2025} and Mr. Abhuday Tripathi {MA

             No. 80/2025} learned counsel for the respective

             appellants.

                  Also heard Dr. Saurabh Kumar Pande, learned
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                      counsel for the respondent.

Learned counsel appearing for the respective

appellants as well learned counsel for the respondent

have concluded their arguments.

Reserved for judgment.

                                   Sd/-                     Sd/-
                            (Bibhu Datta Guru)          (Ramesh Sinha)
                                 JUDGE                  CHIEF JUSTICE

       Amit
 AMIT
 KUMAR
 DUBEY