Amar Prasad Aghariya vs Sarang Singh Sidar
2025 Latest Caselaw 290 Chatt

Chattisgarh High Court

Amar Prasad Aghariya vs Sarang Singh Sidar on 1 July, 2025

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                                        HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                        SA No. 86 of 2020

                                        AMAR PRASAD AGHARIYA versus SARANG SINGH SIDAR
                                                            Order Sheet




                           01/07/2025          Mr. Pushpendra Kumar Patel, counsel for the appellants.
                                               Mr. Ravindra Sharma, counsel for respondent No.1.

Ms. Mukta Tripathi, Panel Lawyer for the State/ respondent No.3.

None present on behalf of respondents No.2(a) & 2(b), though notice has been reported to be served.

Arguments heard.

Reserved for judgment.

Sd/-

(Naresh Kumar Chadnravanshi) Judge

Digitally signed by BINI PRADEEP BINI Date:

PRADEEP 2025.07.02 Bini 10:08:49 +0530