Prisidiyus Tigga vs Sunil Bharti
2025 Latest Caselaw 988 Chatt

Chattisgarh High Court

Prisidiyus Tigga vs Sunil Bharti on 7 January, 2025

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      HIGH COURT OF CHHATTISGARH AT BILASPUR


                      ACQA No. 123 of 2015

                 Prisidiyus Tigga versus Sunil Bharti

                          Order on Board




07/01/2025        Shri Manoj Paranjpe, Advocate appears along
             with Shri Aditya Dhar Diwan, counsel for the Appellant.
                  Shri Sanjeev Verma, counsel for Respondents

No.1 to 3, while Shri Ruhul Ameen, P.L. for the State/Respondent No.4.

Heard finally.

Reserved for judgment.

                        Sd/-                         Sd/-
                  (Sanjay S. Agrawal)      (Radhakishan Agrawal)
                        Judge                     Judge




  vivek