Rashtraspal Dhargave vs Dinesh Das
2025 Latest Caselaw 967 Chatt

Chattisgarh High Court

Rashtraspal Dhargave vs Dinesh Das on 6 January, 2025

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  Digitally signed by
  NADIM MOHLE
                                                           2025:CGHC:577


                                                                           NAFR

                        HIGH COURT of CHHATTISGARH AT BILASPUR



                                     WP227 No. 3 of 2025


1- Rashtraspal Dhargave, S/o B.L. Dhargave, Aged About 51 Years,

2 - Triratnpal Dhargave S/o B.L. Dhargave Aged About 47 Years,

Both are R/o Ward No. 03, In Front of Bus Stand Ambagar, Chowki, District Mohla-Manpur-
Ambagarh Chowki (Chhattisgarh).                                  ... Petitioner(s)

                                            versus

1 - Dinesh Das, S/o Naresh Das Vaishnav, Aged About 71 Years R/o House No. 57 Sakti Nagar
Rajnandgaon, District Rajnandgaon Chhattisgarh (Partners of Dears Farms Coloniser and
Builders G.E. Road Rajnandgaon)(Chhattisgarh).

2 - Akhraj Kotadia S/o Late Poonamchand Kotadiya Aged About 65 Years R/o Ramadin Marg
Tehsil and District Rajnandgaon (Chhattisgarh)(Partners of Dears Farms Coloniser and Builders
G.E. Road Rajnandgaon) (Chhattisgarh).

3 - National Consumer Dispute Redressal Commission Through It's The Registrar, Upbhokta
Nyay Bhawan F-Block, Genral Pool office Complex Ina New Delhi 110023
                                                                   ... Respondent(s)

For Petitioners : Mr. N. K. Malaviya, Advocate

Hon'ble Shri Justice Rakesh Mohan Pandey Order on Board 06.01.2025

1) Mr. Malviya, the learned counsel appearing for the petitioners would seek permission

of this Court to withdraw this petition in the light of the judgment passed by the

Hon'ble Supreme Court in the matter of Imperia Structures Limited Vs. Anil Patni

and another, reported in 2020(10) SCC 783.

2) On due consideration, prayer is allowed.

3) In view of the above, the present petition is disposed of with the aforesaid liberty.

Sd/-

(Rakesh Mohan Pandey) Judge

Nadim