Shivkumar@Dadu Sahu vs State Of Chhattisgarh
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Chattisgarh High Court

Shivkumar@Dadu Sahu vs State Of Chhattisgarh on 3 January, 2025

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                             HIGH COURT OF CHHATTISGARH AT BILASPUR
                                              CRA No. 25 of 2023
                           Shivkumar @ Dadu Sahu versus State of Chhattisgarh
                                                 Order Sheet


                   03/01/2025         Mr. Pawan Kumar Kashyap, counsel for the
                                 appellant.
                                      Mr.       Aman         Tamboli,   P.L.   for   the
                                 State/respondent.

Arguments heard. Reserved for judgment.

Sd/-

(Sanjay Kumar Jaiswal) Judge

H.L. Sahu