Bhupendra Sahu vs State Of Chhattisgarh
2025 Latest Caselaw 928 Chatt

Chattisgarh High Court

Bhupendra Sahu vs State Of Chhattisgarh on 2 January, 2025

                             HIGH COURT OF CHHATTISGARH AT BILASPUR
          Digitally
          signed by
          BABLU
BABLU     RAJENDRA
RAJENDRA  BHANARKAR
BHANARKAR Date:
          2025.01.03
          17:56:43
                                                 CRA No. 947 of 2024
          +0530


                           BHUPENDRA SAHU versus STATE OF CHHATTISGARH



                                                      Order Sheet


                       02/01/2025         Mr.Satya Prakash Verma, learned counsel for the
                                    appellant.
                                          Mr.Swajit Uboweja, learned Panel Lawyer for the
                                    respondent/State.

Today, the matter is listed for hearing on I.A.No.02/2024 application for suspension of sentence and grant of bail to the appellant. However, with the consent of learned counsel for the parties, the appeal itself is heard finally.

Judgment has been passed separately.

                                               Sd/-                         Sd/-

                                    (Ravindra Kumar Agrawal)           (Ramesh Sinha)
                                             Judge                       Chief Justice
                         Bablu