Nand Kumar Dhidhi vs State Of Chhattisgarh
2025 Latest Caselaw 927 Chatt

Chattisgarh High Court

Nand Kumar Dhidhi vs State Of Chhattisgarh on 2 January, 2025

                                                                2025:CGHC:243

                                                                          NAFR


              HIGH COURT OF CHHATTISGARH, BILASPUR
                        MCRC No. 7423 of 2024

     Nand Kumar Dhidhi S/o Puranik Ram Dhidhi Aged About 24 Years R/o
     Village Chaitara, Police Station Fingeshwar, District : Gariyabandh,
     Chhattisgarh
                                                             ... Applicant

                                      versus
     State of Chhattisgarh Through The Station House Officer, Police Station
     Chhura, District : Gariyabandh, Chhattisgarh.
                                                           --- Respondent

For Applicant : Mr. AD Kuldeep, Advocate For Respondent/State : Ms. Binu Sharma, PL.

Hon'ble Shri Justice Arvind Kumar Verma Order on Board 02/01/2025

1. Learned counsel for the applicant submits that this MCRC has become

infructuous as after conclusion of trial, trial Court has passed the

judgment.

2. In view of above, this MCRC is dismissed as having become infructuous.

Certified copy as per rules.

Sd/-

(Arvind Kumar Verma) Judge

J.