Citation : 2025 Latest Caselaw 926 Chatt
Judgement Date : 2 January, 2025
HIGH COURT OF CHHATTISGARH AT BILASPUR
FAM No. 185 of 2018
VISHWANATH versus SMT. ANJANI
Digitally
signed by
PRAVEEN
02/01/2025 Mr. Ashok Kumar Shukla with Mr. Vikas Ghritlahre,
KUMAR
SINHA Advocate for the appellant.
Mr. R.V. Rajwade, counsel for the respondent.
Arguments heard. Reserved for judgment.
Sd/-
(Parth Prateem Sahu) Judge
Praveen
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!