Shatruhan Singh Kanwar vs State Of Chhattisgarh
2025 Latest Caselaw 1534 Chatt

Chattisgarh High Court

Shatruhan Singh Kanwar vs State Of Chhattisgarh on 29 January, 2025

                                                            2025:CGHC:5220-DB

                HIGH COURT OF CHHATTISGARH AT BILASPUR

                                  CRA No. 1548 of 2021

                 SHATRUHAN SINGH KANWAR versus STATE OF CHHATTISGARH

                                       Order Sheet



29.01.2025

Heard Ms Nirupama Bajpai, learned counsel for the

appellant. Also heard Shri Malay Jain, Learned Panel Lawyer

for the State.

Today, the matter is listed for hearing on IA-2 of 2021,

application for suspension of sentence and grant of bail to the

appellant. However, with the consent of learned counsel for the

parties, the appeal itself is heard finally.

Judgment passed separately.

                              Sd/-                                Sd/-
                   (Ravindra Kumar Agrawal)                 (Ramesh Sinha)
                             Judge                            Chief Justice
padma