Kishnchand Khubchandani vs Smt. Prabha Agrawal
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Chattisgarh High Court

Kishnchand Khubchandani vs Smt. Prabha Agrawal on 28 January, 2025

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Date:
2025.01.29
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                    HIGH COURT OF CHHATTISGARH AT BILASPUR



                                          FA No. 382 of 2019

                 KISHNCHAND KHUBCHANDANI versus SMT. PRABHA AGRAWAL



                                             Order Sheet




             28.01.2025                Mr. Anurag Singh along with Mr. Sandeep Patel,
                          counsel for the appellant.

                                       Mr. A.D. Kuldeep, counsel for the respondent.

Argument heard.

Reserved for order/judgment.

                                Sd/-                           Sd/-

                            (Rajani Dubey)               (Narendra Kumar Vyas)
                                 Judge                         Judge


             AMIT PATEL