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Balraj vs State Of Chhattisgarh
2025 Latest Caselaw 1470 Chatt

Citation : 2025 Latest Caselaw 1470 Chatt
Judgement Date : 27 January, 2025

Chattisgarh High Court

Balraj vs State Of Chhattisgarh on 27 January, 2025

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                  HIGH COURT OF CHHATTISGARH AT BILASPUR

                                          CRA No. 985 of 2021


                            BALRAJ versus STATE OF CHHATTISGARH

                                               Order Sheet



27/01/2025

Shri Achyut Tiwari, counsel for the appellant(s).

Ms. Prabha Sharma, P.L. for the State. Heard finally.

Reserved for judgment.

Sd/-

(Arvind Kumar Verma) NARESH

Judge

KUMAR Date:

KAMDE 2025.01.28 17:40:02 +0530

Kamde

 
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