Dalpat vs State Of Chhattisgarh
2025 Latest Caselaw 1468 Chatt

Citation : 2025 Latest Caselaw 1468 Chatt
Judgement Date : 27 January, 2025

Chattisgarh High Court

Dalpat vs State Of Chhattisgarh on 27 January, 2025

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       HIGH COURT OF CHHATTISGARH AT BILASPUR

                        CRA No. 774 of 2002

             MANISH CHOUDHARY versus STATE OF C.G.

                            CRA/868/2002


                             Order Sheet




27/01/2025      Mr. Ram Kumar Tiwari, learned counsel for the appellant/s.
                Mr. Kishan Lal Sahu, learned Dy. GA for the State/respondent.

Arguments heard. Reserved for Judgment.

Sd/-

(Sachin Singh Rajput) Judge

Pawan

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