Ramavtar Goyanka vs Juggilal Agrawal And Anr
2025 Latest Caselaw 1467 Chatt

Chattisgarh High Court

Ramavtar Goyanka vs Juggilal Agrawal And Anr on 27 January, 2025

Digitally signed                                        1/1
by AMIT PATEL
Date:
2025.01.27
15:14:20 +0530




                           HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                 FA No. 179 of 2013

                                 Ramavtar Goyanka versus Juggilal Agrawal and Anr


                                                    Order Sheet


                   27.01.2025           Mr. Venketesh Pandey, counsel for the appellant.

                                        Mr. Swayam Tehanguria, counsel on behalf of Mr.
                                  Mukesh Sharma, counsel for respondent No. 1.

Mr. Abhishek Singh, PL for the State.

Heard on I.A. No. 03/2025, application for linking both appeals arising out of same judgment and decree.

On due consideration and for the reasons mentioned in I.A. No. 3/2025, the same is allowed. List this case along with FA No. 190/2013 in week commencing 10.02.2025.

                                          Sd/-                                      Sd/-

                                      (Rajani Dubey)              (Narendra Kumar Vyas)
                                           Judge                          Judge


                    AMIT PATEL