Manrakhan vs State Of Chhattisgarh
2025 Latest Caselaw 1463 Chatt

Chattisgarh High Court

Manrakhan vs State Of Chhattisgarh on 27 January, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 840 of 2005

MANRAKHAN versus STATE OF CHHATTISGARH

Order Sheet

27/01/2025 Ms. Prakriti Deo, Advocate appears on behalf of Mr.

A.K. Shukla, learned counsel for the appellant.

Ms. N.K. Kashyap, P.L. for the State.

In pursuance of this Court's order dated 11.12.2024,

appellant is present before this Court and is identified by his

counsel. His presence be marked.

The matter is heard finally.

Judgment dictated and signed separately.

Sd/-

(Rajani Dubey) Judge

Ruchi

RUCHI YADAV Digitally signed by RUCHI YADAV