Smt. Hemlata Yogi vs Rajendra Nath Yogi
2025 Latest Caselaw 1446 Chatt

Chattisgarh High Court

Smt. Hemlata Yogi vs Rajendra Nath Yogi on 24 January, 2025

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                             HIGH COURT OF CHHATTISGARH AT BILASPUR

                                           FA(MAT) No. 210 of 2023

                                  SMT. HEMLATA YOGI versus RAJENDRA NATH YOGI


                                                  Order Sheet


                     24.01.2025        Mr. Ishwar Jaiswal, counsel for the appellant.

                                       Mr. Sahdev Yadav, counsel for the respondent.

Arguments heard.

Reserved for order/judgment.

Sd/- Sd/-

(Rajani Dubey) (Narendra Kumar Vyas) Judge Judge

Bhumika

Digitally signed by BHUMIKA BHUMIKA ANGARE ANGARE Date:

2025.01.27 12:00:01 +0530