Sumer Lal Barman vs State Of Chhattisgarh
2025 Latest Caselaw 1445 Chatt

Chattisgarh High Court

Sumer Lal Barman vs State Of Chhattisgarh on 24 January, 2025

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                                              SAURABH
                                     SAURABH YADAV
                                     YADAV   Date:
                                              2025.01.24
                                              14:14:12
                                              +0530




                                                            2025:CGHC:4353-DB
                                                                            NAFR

             HIGH COURT OF CHHATTISGARH AT BILASPUR


                           ACQA No. 24 of 2025


     Sumer Lal Barman S/o Late Mahadev Barman, aged about 45 years

     R/o Village- Danganiya, Police Station- Kosir, District- Sarangarh-

     Bilaigarh (C.G.) (Earlier District- Raigarh)

                                                                     ... Appellant

                                   Versus

  1. State of Chhattisgarh through- The Station House Officer, Police

     Station: Kosir, District: Sarangarh- Bilaigarh (C.G.)

  2. XYZ


                                                                 ... Respondents

For Appellant : Mr. Roop Ram Naik, Advocate For State/Respondent No. 1 : Mr. Sanjeev Pandey, Dy. A.G.

Division Bench

Hon'ble Shri Justice Sanjay S. Agrawal & Hon'ble Shri Justice Radhakishan Agrawal Order on Board

24.01.2025

1. Learned counsel for the appellant prays for withdrawal of this appeal

with liberty to avail the alternative remedy as provided under the law.

2. The appeal is accordingly dismissed as withdrawn with the aforesaid

liberty.

3. Registry is directed to return the certified copy of the impugned

judgment dated 02.09.2024 (Annexure-A/1) passed by the Juvenile

Justice Board, Raigarh, District: Raigarh, after obtaining the

photocopy of the same.

                        Sd/-                                       Sd/-

                 (Sanjay S. Agrawal)                    (Radhakishan Agrawal)
                      JUDGE                                    JUDGE


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Saurabh