Prashant Jha vs Isha Jha
2025 Latest Caselaw 1444 Chatt

Citation : 2025 Latest Caselaw 1444 Chatt
Judgement Date : 24 January, 2025

Chattisgarh High Court

Prashant Jha vs Isha Jha on 24 January, 2025

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          HIGH COURT OF CHHATTISGARH AT BILASPUR

                             Order Sheet

                      FA(MAT) No. 41 of 2024
                   Prashant Jha Versus Isha Jha



24/01/2025        Mr. Prashant Jha, appellant in person.

                  Mr. Lukesh Kumar Mishra, learned counsel for the

             respondent.

Arguments Heard.

Reserved for Judgment.

                      Sd/-                        Sd/-
                 (Rajani Dubey)            (Narendra Kumar Vyas)
                     Judge                         Judge




  Uttej

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