Citation : 2025 Latest Caselaw 1443 Chatt
Judgement Date : 24 January, 2025
1/1
HIGH COURT OF CHHATTISGARH AT BILASPUR
Order Sheet
FA(MAT) No. 12 of 2022
Mohd. Sajid Versus Tabassum Afroj
24/01/2025 Mr. Suresh Tandan, learned counsel for the
appellant.
None for the respondent.
Arguments Heard.
Reserved for Judgment.
Sd/- Sd/-
(Rajani Dubey) (Narendra Kumar Vyas)
Judge Judge
Uttej
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!