Anil Kumar Chakradhar vs State Of Chhattisgarh
2025 Latest Caselaw 1441 Chatt

Chattisgarh High Court

Anil Kumar Chakradhar vs State Of Chhattisgarh on 24 January, 2025

                                                            2025:CGHC:4434-DB

                HIGH COURT OF CHHATTISGARH AT BILASPUR
                                  CRA No. 1547 of 2023

             ANIL KUMAR CHAKRADHAR versus STATE OF CHHATTISGARH

                                       Order Sheet



24.01.2025

Heard Shri Ashok Kumar Verma, learned counsel for the

appellant. Also heard Shri Hari Om Rai, learned Panel Lawyer

for the State.

Today, the matter is listed for hearing on IA-2 of 2023,

application for suspension of sentence and grant of bail to the

appellant. However, with the consent of learned counsel for the

parties, the appeal itself is heard finally.

Judgment passed separately.

In view of the above, IA-2 of 2023 stands disposed of.

                              Sd/-                                Sd/-
                   (Ravindra Kumar Agrawal)                 (Ramesh Sinha)
                             Judge                            Chief Justice
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