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Gorakh Nath Yadav vs State Of Chhattisgarh
2025 Latest Caselaw 1434 Chatt

Citation : 2025 Latest Caselaw 1434 Chatt
Judgement Date : 24 January, 2025

Chattisgarh High Court

Gorakh Nath Yadav vs State Of Chhattisgarh on 24 January, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 1238 of 2003

GORAKH NATH YADAV versus STATE OF CHHATTISGARH

Order Sheet

24/01/2025 Shri Manoj Paranjpe and Shri Abhishek Saraf, counsel for the petitioner/s.

Shri Tarkeshwar Nande, Panel Lawyer for the State. Arguments heard.

Reserved for judgment.

Sd/-

({Sachin Singh Rajput}) JUDGE

Deepti

by DEEPTI DEEPTI HARIKUMAR HARIKUMAR Date: 2025.01.25 11:10:30 +0530

 
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