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Bhuneshwar Tande @ Gudali vs State Of Chhattisgarh
2025 Latest Caselaw 1432 Chatt

Citation : 2025 Latest Caselaw 1432 Chatt
Judgement Date : 24 January, 2025

Chattisgarh High Court

Bhuneshwar Tande @ Gudali vs State Of Chhattisgarh on 24 January, 2025

2025:CGHC:4418-DB

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 533 of 2021 Bhuneshwar Tande @ Gudali versus State of Chhattisgarh Order Sheet

24/01/2025 Mr. Rajesh Jain, Advocate for the appellant.

Mr. Malay Kumar Jain, Panel Lawyer for the State.

Heard on I.A. No. 1 of 2025, which is an application for urgent hearing.

Considering the fact that the appellant is in jail since 17.07.2018, the application I.A. No. 1 of 2025 is allowed.

With the consent of learned counsel for the parties, the appeal itself is heard finally.

Judgment has been passed separately.

                                          Sd/-                                 Sd/-
                               (Ravindra Kumar Agrawal)                   (Ramesh Sinha)
                                         Judge                              Chief Justice




Digitally
signed by
VEDPRAKASH
DEWANGAN

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