Mohd. Islam vs Chhotu Yadav
2025 Latest Caselaw 1431 Chatt

Chattisgarh High Court

Mohd. Islam vs Chhotu Yadav on 24 January, 2025

                                                               1/1




                                         HIGH COURT OF CHHATTISGARH AT BILASPUR
            Digitally signed
PRAKASH by PRAKASH
        KUMAR                                          MAC No. 1491 of 2016
KUMAR   Date: 2025.01.24
            16:21:44 +0530

                                             Mohd. Islam versus Chhotu Yadav and Others
                                                          Order Sheet


                        24/01/2025             Mr. Punit Ruparel, Counsel for the appellant/Owner.
                                               Mr. Pravesh Sahu, Advocate on behalf of Mr. P.R.
                                         Patankar, Counsel for respondent No.1 & 2/Claimants.

Mr. Himanshu Thakur, Advocate on behalf of Mr. N.K. Thakur, Counsel for respondent No.3/Insurance Company.

Heard the arguments of the parties. The matter is reserved for judgment.

Sd/-

(Radhakishan Agrawal) Judge

Prakash