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Omprakash Kurrey vs State Of Chhattisgarh
2025 Latest Caselaw 1396 Chatt

Citation : 2025 Latest Caselaw 1396 Chatt
Judgement Date : 23 January, 2025

Chattisgarh High Court

Omprakash Kurrey vs State Of Chhattisgarh on 23 January, 2025

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MANPREET
KAUR
                          HIGH COURT OF CHHATTISGARH AT BILASPUR
Digitally signed

                                            CRA No. 920 of 2021
by MANPREET
KAUR
Date: 2025.01.23
18:38:35 +0530

                               Omprakash Kurrey Versus State Of Chhattisgarh
                                                   Order Sheet


                   23.01.2025          Heard Mr. Pravin Kumar Tulsyan, learned counsel
                                 for the appellant. Also heard Mr. Swajeet Ubeja,
                                 learned Panel Lawyer for respondent / State.

Today, the matter is listed for hearing on I.A. No. 02/2025 i.e. application for suspension of sentence and grant of bail (second) to the appellant. However, with the consent of learned counsel for the parties, the appeal is heard finally.

Judgment has been passed separately. In view of the same, I.A. No. 02/2025, stands disposed of.

                                                Sd/-                       Sd/-
                                   (Ravindra Kumar Agrawal)            (Ramesh Sinha)
                                             Judge                      Chief Justice




                    Manpreet
 

 
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