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Suresh Khunte vs State Of Chhattisgarh
2025 Latest Caselaw 1371 Chatt

Citation : 2025 Latest Caselaw 1371 Chatt
Judgement Date : 22 January, 2025

Chattisgarh High Court

Suresh Khunte vs State Of Chhattisgarh on 22 January, 2025

                             HIGH COURT OF CHHATTISGARH AT BILASPUR

                                           CRA No. 105 of 2024


                       SURESH KHUNTE versus STATE OF CHHATTISGARH


                               CRA/369/2024,CRA/224/2024,CRA/270/2024

                                                Order Sheet




22/01/2025                         Heard Ms. Fouzia Mirza, learned Senior Advocate

                             assisted by Ms. Smita Jha, Mr. Awadh Tripathi, Mr. Vikash

                             Pradhan, Mr. Rishi Sahu, learned counsel for the respective

                             appellants. Also heard Mr. Shashank Thakur, learned Deputy

                             Advocate General, appearing for the respondent/State as well as

Mr. Raghvendra Pradhan, along with Mr. Vikram Pratap, learned

counsel for the Objector.

Arguments concluded.

Reserved for Judgment.

                                             Sd/-                         Sd/-

                                  (Ravindra Kumar Agrawal)          (Ramesh Sinha)
ALOK


       SHARMA
                                          Judge                      Chief Justice
       Date:

SHARMA 2025.01.22 18:40:19 +0530

Alok

 
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