Shambhu Prasad Agrahari vs State Of Chhattisgarh
2025 Latest Caselaw 1231 Chatt

Chattisgarh High Court

Shambhu Prasad Agrahari vs State Of Chhattisgarh on 15 January, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 984 of 2018

RAJESH GOSWAMI versus STATE OF CHHATTISGARH

CRA/346/2018,CRA/445/2018,CRA/611/2018,CRA/1085/2018

Order on Board

15/01/2025 Shri Vinod Tekam, Advocate for appellants in CRA No.611 of 2018.

Shri Jitendra Shrivastava, Govt. Advocate for the State.

On 13.01.2025 the arguments were concluded by the respective counsel on behalf of appellants in all the appeals, except CRA No.611 of 2018.

Today the argument of parties in CRA No.611 of 2018 is also concluded.

Judgment passed separately.

Sd/-

(Ravindra Kumar Agrawal) Judge Inder