Citation : 2025 Latest Caselaw 1175 Chatt
Judgement Date : 14 January, 2025
1
2025:CGHC:2181
NAFR
HIGH COURT OF CHHATTISGARH AT BILASPUR
Digitally
signed by
RAVI
SHANKAR WPS No. 296 of 2025
MANDAVI
1 - Mehtru Ram Sahu S/o Bagas Ram Sahu Aged About 64 Years R/o
Bajrang Chouk, Ward No. 6, Raipur, District : Raipur, Chhattisgarh
2 - Baldev Gir Dead Through L.H. Shanti Bai Goswami W/o Baldev Gir
Aged About 68 Years R/o Ward No. 09, Jahara, Gaon, Shingarpur,
District : Balodabazar-Bhathapara, Chhattisgarh
3 - Bisahin Bai Sahu D/o Gaindu Ram Sahu Aged About 68 Years R/o
Kodapar, District : Dhamtari, Chhattisgarh
4 - Uderam Sahu S/o Bhulaoo Ram Sahu Aged About 72 Years R/o
Ward No. 03, Post Kanhera, Kurusbod, District : Bemetara,
Chhattisgarh
5 - Onkar S/o Hirala Aged About 65 Years R/o Khurusbod, District :
Bemetara, Chhattisgarh
6 - Bedram Verma S/o Bolanath Verma Aged About 76 Years R/o Ward
No. 18, Tilda, District : Raipur, Chhattisgarh
7 - Suresh Kumar Baghel S/o Chovaram Baghel Aged About 71 Years
R/o H. No. 169, Housing Board Colony, Saddu, District : Raipur,
Chhattisgarh
8 - Dev Lal Sahu S/o Shobharam Sahu Aged About 66 Years R/o Ward
No. 05, Shaki Chouk, Ranka, District : Bemetara, Chhattisgarh
9 - Ganesh Ram Sahu S/o Tetkoo Sahu Aged About 68 Years R/o Gram
Ranka, Post Ranka, District : Bemetara, Chhattisgarh
2
10 - Rajkumar Sen S/o Sundarlal Sen Aged About 69 Years R/o Ward
No. 05, Tilda, District : Raipur, Chhattisgarh
11 - Mukta Bai (Dead) Through L.H. Bhuneshwari Ratre W/o Mahesh
Ratre Aged About 44 Years R/o Fingeshwar, District : Gariyabandh,
Chhattisgarh
12 - Prabhu Ram Dhruv S/o Sundar Dhruv Aged About 69 Years R/o
Fingeshwar, District : Gariyabandh, Chhattisgarh
13 - Goverdhan Singh (Dead) Through L.H. Janki Bai W/o Late
Goverdhan Singh Aged About 64 Years R/o Fingeshwar, District :
Gariyabandh, Chhattisgarh
14 - Siyaram S/o Vishal Aged About 63 Years R/o Bakli, District : Raipur,
Chhattisgarh
15 - Malik Ram Sahu S/o Jugut Ram Sahu Aged About 63 Years R/o
Bakli, District : Raipur, Chhattisgarh
16 - Krishna Ram Dhruv S/o Thanu Ram Dhruv Aged About 68 Years
R/o Ward No. 14, Fingeshwar, District : Gariyabandh, Chhattisgarh
17 - Fahim Mohammad S/o Pyare Mohhamad Aged About 71 Years R/o
Baronda Bazar, District : Mahasamund, Chhattisgarh
18 - Shyamu Tandi S/o Metana Tandi Aged About 69 Years R/o Ward
No. 18, District : Mahasamund, Chhattisgarh
19 - Yant Ram Sinha S/o Thanu Ram Sinha Aged About 62 Years R/o
Bhendri, District : Gariyabandh, Chhattisgarh
20 - Naresh Kumar Sahu S/o Hariram Sahu Aged About 62 Years R/o
Deori, District : Gariyabandh, Chhattisgarh
21 - Sadashiv Dhruv (Dead) Through Jamun Abi Dhruv W/o Late
Sadashiv Dhruv Aged About 64 Years R/o Ward No. 18, District :
Mahasamund, Chhattisgarh
22 - Rama Yadu S/o Kedu Yadu Aged About 71 Years R/o Rohra,
District : Balodabazar-Bhathapara, Chhattisgarh
3
23 - Shyamlal Verma S/o Parasram Verma Aged About 64 Years R/o
Datrengi, District Baloda Bazar, Chhattisgarh.
24 - Manohar Lal Verma (Dead) Through Sarojani Verma W/o Late
Manohar Lal Verma Aged About 57 Years R/o Kesda, District :
Balodabazar-Bhathapara, Chhattisgarh
25 - Vijay Kumar Sahu (Dead) Through L.H. Radha Sahu W/o Late
Manohar Lal Verma Aged About 51 Years R/o Kachna, Saddu, District :
Raipur, Chhattisgarh
26 - Narmada Prasad Shukla S/o Ayodhya Prasad Shukla Aged About
72 Years R/o Rohra, District : Balodabazar-Bhathapara, Chhattisgarh
27 - Ganesh Ram Shau S/o Santuram Sahu Aged About 64 Years R/o
Ward No. 17, Risda, District : Balodabazar-Bhathapara, Chhattisgarh
28 - Leela Ram Fekar (Dead) Through L.H. Satwantin Bai Fekar W/o
Late Leela Ram Fekar Aged About 55 Years R/o Ward No. 17, Pallari,
District : Balodabazar-Bhathapara, Chhattisgarh
29 - Jeeva Lal Sahu (Dead) Through Muniya Sahu W/o Late Jeevan Lal
Sahu Aged About 51 Years R/o Ward No. 6, Baloda Bazar, District :
Balodabazar-Bhathapara, Chhattisgarh
30 - Mohit Ram Fekar S/o Lagnu Ram Fekar Aged About 64 Years R/o
Ward No. 12, Amera, District : Balodabazar-Bhathapara, Chhattisgarh
31 - Indabhan Verma S/o Ishwar Prasad Verma Aged About 62 Years
R/o Ward No. 8, Sambalpur, District : Dhamtari, Chhattisgarh
32 - Chatur Ram Sahu S/o Bhagi Ram Sahu Aged About 62 Years R/o
Ward No. 10, Chiwari, District : Dhamtari, Chhattisgarh
33 - Lekhram Verma (Dead) Through Goutami Bai Verma W/o Late
Lekhram Verma Aged About 59 Years R/o Ward No. 9, Mura, District :
Raipur, Chhattisgarh
34 - Sukh Ram Mandavi S/o Dukhsingh Mandavi Aged About 69 Years
R/o Ward No. 14, Udkuda, District : Kanker, Chhattisgarh
35 - Tulsi Baghel S/o Bisru Ram Baghel Aged About 62 Years R/o Ward
No. 12, Charama, District : Kanker, Chhattisgarh
4
36 - Ramkhilawan Nirmalkar S/o Gaindaram Nirmalkar Aged About 62
Years R/o Village- Sindhouri, District : Gariyabandh, Chhattisgarh
37 - Pawan Kumar Chandraker S/o Late Tangu Ram Chandraker Aged
About 63 Years R/o Ward No. 09 Kharora, District : Mahasamund,
Chhattisgarh
38 - Mehataru Ram Chandrakar S/o Jagdish Aged About 63 Years R/o
Ward No. 03, Kharora, District : Mahasamund, Chhattisgarh
39 - Sukhram S/o Gabharu Aged About 62 Years R/o Ward No. 13,
Bhatgaon, District : Mahasamund, Chhattisgarh
40 - Uderam Sahu S/o Laxmichand Sahu Aged About 62 Years R/o
Patparpali, District : Mahasamund, Chhattisgarh
41 - Sitaram Sahu S/o Rajaram Sahu Aged About 66 Years R/o Ward
No. 7, Baghbahra, District : Mahasamund, Chhattisgarh
42 - Jhangal Sahu S/o Jagat Ram Aged About 66 Years R/o
Goinabahra, District : Mahasamund, Chhattisgarh
43 - Kanhaiya S/o Nandu Markam Aged About 67 Years R/o Ward No.
10 Boirgaon, District : Mahasamund, Chhattisgarh
44 - Makhiyar Sahu S/o Ramcharan Sahu Aged About 67 Years R/o
Ward No. 11 Kachhardih, District : Mahasamund, Chhattisgarh
45 - Hiccha Ram Sahu S/o Jogi Ram Sahu Aged About 62 Years R/o
Ward No. 13, Kanekera, District : Mahasamund, Chhattisgarh
46 - Kanak Ram Sahu S/o Gayaram Sahu Aged About 73 Years R/o
Fingeshwar, District : Gariyabandh, Chhattisgarh
47 - Ramesh Chandraker (Dead) Through Amrit Bai W/o Late Ramesh
Chandrakar Aged About 49 Years R/o Ward No. 14, Kharora, District :
Mahasamund, Chhattisgarh
48 - Ram Asra Giri S/o Lakhan Giri Gosvami Aged About 67 Years R/o
Ward No. 8, Bhatapara, Village- Bhendarvani, P.O- Bhakhara, District :
Dhamtari, Chhattisgarh
5
49 - Dhukhiya Bai Sahu C/o Ghasiram Sahu Aged About 63 Years R/o
Ward No. 19, Sahupara, Tarenga, District : Balodabazar-Bhathapara,
Chhattisgarh
50 - Kanwal Ram Patel S/o Ramlal Patel Aged About 69 Years R/o 215,
Paras Nagar, District : Raipur, Chhattisgarh
51 - Bansi Lal Yadav S/o Johan Lal Yadav Aged About 69 Years R/o
Nayapara Ward, Datrengi, District : Balodabazar-Bhathapara,
Chhattisgarh
52 - Vivek Das Panka C/o Hemu Panka Aged About 64 Years R/o 252,
Rohra, District : Balodabazar-Bhathapara, Chhattisgarh
53 - Paedeshi Ram Sahu S/o Latel Sahu Aged About 63 Years R/o
Nayapara, Datrengi, District : Balodabazar-Bhathapara, Chhattisgarh
54 - Chinta Ram Verma S/o Niranjan Verma Aged About 68 Years R/o
Kumar Khan Road, Dtrengi, District : Balodabazar-Bhathapara,
Chhattisgarh
55 - Ram Singh Raut C/o Shree Ram Yadav Aged About 59 Years R/o
Durga Chouk, Khairi, District : Balodabazar-Bhathapara, Chhattisgarh
56 - Mayaram S/o Mehat Ram Sahu Aged About 65 Years R/o Ward No.
9, Bhaismundi, Magarload, District : Dhamtari, Chhattisgarh
57 - Bisamber Lal Sahu S/o Puranik Ram Sahu Aged About 68 Years
R/o Ward No. 12, Priyanka Colony, Kurud, District : Dhamtari,
Chhattisgarh
58 - Purru Ram Yadav S/o Samaru Yadav Aged About 72 Years R/o
Ward No. 10, Dharana Chouk, Koma, District : Gariyabandh,
Chhattisgarh
59 - Gowardhan Lal Nag S/o Jan Singh Nag Aged About 62 Years R/o
Ward No. 9, Pakhanjur, District : Kanker, Chhattisgarh
60 - Ramesh Pal S/o Jogesh Chandra Pal Aged About 65 Years R/o
Shri Nagar, District : Kanker, Chhattisgarh
61 - Dinbandhu Biswas S/o Vicharan Biswas Aged About 64 Years R/o
Davrikapuri, Bastar, District : Kanker, Chhattisgarh
6
62 - Susil Kanshbanik (Dead) Through Tripti Kanshbanik, W/o Late Susil
Kanshbanik Aged About 68 Years R/o Shri Nagar, Chote Kapsi, District :
Kanker, Chhattisgarh
63 - Chandi Vishvas S/o Vinod Vishvas Aged About 65 Years R/o Soni
Para, Maroda, District : Kanker, Chhattisgarh
64 - Paltu Ram Nishad C/o Baisakhu Ram Nishad Aged About 65 Years
R/o Ward No. 5, Chhindpal, Badgaon, District : Kanker, Chhattisgarh
65 - Sukh Ram Gond (Dead) Through Koli Bai Kumeti W/o Late Sukh
Ram Gond Aged About 72 Years R/o School Para, P.O, Gurwandi,
District : Kanker, Chhattisgarh
66 - Desi Ram S/o Sadhu Ram Aged About 64 Years R/o Badgaon,
District : Kanker, Chhattisgarh
67 - Sukhuram Mandavi S/o Lathkhor Mandavi Aged About 69 Years
R/o Furfundi, Maroda, District : Kanker, Chhattisgarh
68 - Paresh Chakrwati S/o Nishikant Chakrwati Aged About 69 Years
R/o Chhote Kapsi, District : Kanker, Chhattisgarh
69 - Mnohar Lal Sinha S/o Ghanshyam Sinha Aged About 67 Years R/o
Ward No. 4, Lalpani, District : Kanker, Chhattisgarh
70 - Bhaw Singh Teta S/o Chainsingh Teta Aged About 72 Years R/o
Gram- Kurri, Bhanbeda, District : Kanker, Chhattisgarh
71 - Ganga Ram Sahu S/o Mana Ram Sahu Aged About 63 Years R/o
Housing Board Colony, Thelka Bod, District : Kanker, Chhattisgarh
72 - D L Rawani (Dead) Through Maya Rawani W/o D L Rawani Aged
About 59 Years R/o Annapurna Para, District : Kanker, Chhattisgarh
73 - Arun Kumar Patel (Dead) Through Shalindri Patel Aged About 52
Years R/o House No. 91, Thelkabod, Badepara, District : Kanker,
Chhattisgarh
74 - Ashok Kumar Sahu (Dead) Through Annapurna Sahu W/o Late
Ashok Kumar Sahu Aged About 60 Years R/o Nayapara Ward, Karathi,
District : Kanker, Chhattisgarh
7
75 - Lokeshwar Prasad Sahu (Dead) Through Laleshwari Sahu W/o
Lokeshwar Prasad Sahu Aged About 56 Years R/o House No. 22,
Veernarayan Singh Ward, Antanga, District : Kanker, Chhattisgarh
76 - Gurudas Ray S/o Janardhan Aged About 65 Years R/o Ward No.
18, Maroda, Bhavanipur, District : Kanker, Chhattisgarh
77 - Vishnupad Saha S/o Sudharshan Saha Aged About 66 Years R/o
Ward No. 23, Chotekapsi, District : Kanker, Chhattisgarh
78 - Jethu Ram Rawat S/o Duma Ram Aged About 66 Years R/o School
Para, Hamatwahi, P.O. Durgkondal, District : Kanker, Chhattisgarh
79 - Duryodhan Yadav S/o Kanval Singh Yadav Aged About 69 Years
R/o Ward No. 7, Nayapara, Korar, District : Kanker, Chhattisgarh
80 - Ramhan Gond S/o Bhagela Gond Aged About 71 Years R/o Ward
No. 3, Kairi, District : Balodabazar-Bhathapara, Chhattisgarh
81 - Shankar Banjare S/o Jagat Banjare Aged About 65 Years R/o
Jaroud (Bade), District : Balodabazar-Bhathapara, Chhattisgarh
82 - Panchu Ram Yadav S/o Amoli Rawat Aged About 57 Years R/o
Govardhan Chouk, Semhradih, District : Balodabazar-Bhathapara,
Chhattisgarh
83 - Makunda Yadav S/o Matwar Yadav Aged About 68 Years R/o
Dhruw Para, Semhradih, District : Balodabazar-Bhathapara,
Chhattisgarh
84 - Mattu Yadav Aged About 64 Years R/o Datrengi, District :
Balodabazar-Bhathapara, Chhattisgarh
85 - Ram Lal Sahu S/o Punnidas Sahu Aged About 69 Years R/o
Buchipar, District : Balodabazar-Bhathapara, Chhattisgarh
86 - Madan Lal Yadav (Dead) Through Kamla Yadav W/o Late Madan
Yadav Aged About 57 Years R/o Gram- Rohra, District : Balodabazar-
Bhathapara, Chhattisgarh
87 - Pardeshi Yadav S/o Durjan Yadav Aged About 59 Years R/o Gram-
Ponsari, District : Balodabazar-Bhathapara, Chhattisgarh
8
88 - Khagan Chand Rajwansi S/o Fakirchand Rajwansi Aged About 66
Years R/o Gram- Pipraud, District : Raipur, Chhattisgarh
89 - Dulal Saha (Dead) Through Anima Saha W/o Late Dulal Sahu Aged
About 71 Years R/o Gram- Penkodo, Pakhanjur, District : Kanker,
Chhattisgarh
90 - Adhir Mandal S/o Thakur Das Mandal Aged About 64 Years R/o
Chhote Kapsi, District : Kanker, Chhattisgarh
91 - Ramsay S/o Darbari Aged About 65 Years R/o Gram- Konde,
District : Kanker, Chhattisgarh
92 - Jadav Barai (Dead) Through Renuka Barai W/o Late Jadav Barai
Aged About 57 Years R/o Lal Bahadur Sastri Ward, Pakhanjur, District :
Kanker, Chhattisgarh
93 - Ramsay Gawde S/o Bhagwat Gawde Aged About 62 Years R/o
Gota Para, Chilhati, District : Kanker, Chhattisgarh
94 - Moorari Lal Sahu (Dead) Through Shanti Bai Sahu W/o Late
Morrari La Sahu Aged About 52 Years R/o House No. 19, Khas Para,
Gram- Hatkarra, District : Kanker, Chhattisgarh
95 - Madan Lal Soni (Dead) Through Sarla Soni W/o Late Madan Lal
Sahu Aged About 65 Years R/o Ward No. 2, Magarlod, District :
Dhamtari, Chhattisgarh
96 - Bisoha Ram Verma (Dead) Through Manoj Kumar Verma S/o Late
Bisoha Ram Verma Aged About 45 Years R/o Ward No. 15, Satbahiniya
Chouk, Civil Line, District : Mahasamund, Chhattisgarh
97 - Pyari Ram Nirmalkar S/o Bhookhaoo Nirmalkar Aged About 65
Years R/o Ward No. 4, Kharora, District : Mahasamund, Chhattisgarh
98 - Sanjay Shrivastav (Dead) Through Annapurna Shrivastav W/o Late
Sanjay Srivastav Aged About 52 Years R/o Ward No. 18, Durga Chouk,
District : Mahasamund, Chhattisgarh
99 - Ravi Lal Devangan (Dead) Through Sunai Bai Devangan W/o Late
Ravi Lal Devangan Aged About 59 Years R/o Tikrapara, Basna, District :
Mahasamund, Chhattisgarh
9
100 - Julfikar Ali Nakavi (Dead) Through Mumtaj Fatima Nakavi W/o
Late Julfikar Ali Nakavi Aged About 64 Years R/o Imali, Nbhatha, District
: Mahasamund, Chhattisgarh
101 - Tulsi Ram Sahu (Dead) Through Keja Bai W/o Late Tulsi Ram
Sahu Aged About 57 Years R/o Ward No. 20. Sashtri Chouk, District :
Mahasamund, Chhattisgarh
102 - Pradeshe Ram Mrar S/o Wer Singh Mrar Aged About 62 Years
R/o School Para, Hetakasa, District : Kanker, Chhattisgarh
103 - Sukhe Ram Sahu S/o Keju Ram Sahu Aged About 66 Years R/o
Ward No. 12, Avas Para, Korar, District : Kanker, Chhattisgarh
104 - Kartik Ram Yadav (Dead) Through Narmada Yadav W/o Late
Kartik Yadav Aged About 57 Years R/o Ward No. 29, House No. 31,
District : Mahasamund, Chhattisgarh
105 - Beni Ram Sahu S/o Dayalu Ram Sahu Aged About 63 Years R/o
Gudi Para, Gram- Jaruda, District : Raipur, Chhattisgarh
106 - Sudharshan Sahu S/o Manthir Sahu Aged About 68 Years R/o
Gram- Jaraud, Arang, District : Raipur, Chhattisgarh
107 - Babulal Sahu S/o Bisram Sahu Aged About 63 Years R/o Gram-
Jaraud, Arang, District : Raipur, Chhattisgarh
108 - Thakur Ram Sahu S/o Chaitu Sahu Aged About 63 Years R/o
Gram Jaraud, Arang, District : Raipur, Chhattisgarh
109 - Ashok Bajpai S/o D.P. Bajpai Aged About 66 Years R/o Ward No
8, House No 293, District : Balodabazar-Bhathapara, Chhattisgarh
110 - Kisun Sahu S/o Ramlal Sahu Aged About 63 Years R/o Gram-
Jaraud, Arang, District : Raipur, Chhattisgarh
111 - Mahesh Kumar Yadu S/o Jivrakhan Lal Yadu Aged About 65 Years
R/o Ward No. 68, Sunder Nagar, District : Raipur, Chhattisgarh
112 - Kamlesh Kumar Tiwari S/o Kubernath Yadu Aged About 69 Years
R/o Ward No. 28, Bhatapara, District : Balodabazar-Bhathapara,
Chhattisgarh
10
113 - P.V. Ranga Prashad S/o P. Kaleshwar Rao Aged About 67 Years
R/o Ward No. 4. Baloda Bazar, District : Balodabazar-Bhathapara,
Chhattisgarh
114 - Radheshyam Sahu S/o Champur Lal Sahu Aged About 62 Years
R/o Ward No. 8. Bhanupratappur, District : Kanker, Chhattisgarh
115 - Gang Ram Yadav S/o Sonu Ram Yadav Aged About 65 Years R/o
Ward No. 17, Subhas Nagar, District : Dhamtari, Chhattisgarh
116 - Santosh Sharma Aged About 68 Years R/o Sadar Para,
Bhatapara, District : Balodabazar-Bhathapara, Chhattisgarh
117 - Anjorva Banjare S/o Udho Banjare Aged About 74 Years R/o
Satnami Para, Ward No. 4, District : Balodabazar-Bhathapara,
Chhattisgarh
118 - Ajit Kumar Sahu S/o Budhulal Sahu Aged About 67 Years R/o
Gram- Rohra, Simga, District : Balodabazar-Bhathapara, Chhattisgarh
119 - Abhimanyu Yadav S/o Arjun Yadav Aged About 63 Years R/o
Gram Rohara, Simga, District : Balodabazar-Bhathapara, Chhattisgarh
120 - Sudhe Ram Satnami S/o Samee Satnami Aged About 69 Years
R/o Gram- Bamhanidhi, Bisrampur, District : Balodabazar-Bhathapara,
Chhattisgarh
121 - Iwari Sahu S/o Revram Sahu Aged About 72 Years R/o Indra
Colony, Singarpur, District : Balodabazar-Bhathapara, Chhattisgarh
122 - Thagiya Yadav W/o Mangalu Yadav Aged About 59 Years R/o
Syurkhi, Bijradih, District : Balodabazar-Bhathapara, Chhattisgarh
123 - Dildar Yadav S/o Dasarath Yadav Aged About 62 Years R/o Gram-
Rohra, District : Balodabazar-Bhathapara, Chhattisgarh
124 - Dev Singh Dhruw (Dead) Through L.H. Pilbai Dhruw W/o Late
Dev Singh Dhruw Aged About 70 Years R/o Syurkhi, Bijradih, District :
Balodabazar-Bhathapara, Chhattisgarh
125 - Rajwantin Bai Dhruw W/o Devcharan Dhruw Aged About 58 Years
R/o Syurkhi, Bijradih, District : Balodabazar-Bhathapara, Chhattisgarh
11
126 - Rup Kumar Sahu S/o Thukel Prasad Sahu Aged About 60 Years
R/o Ward No. 7, Arjuni, District : Balodabazar-Bhathapara, Chhattisgarh
127 - Bhag Bali Sahu (Dead) Through L.H. Rukhmani Sahu W/o Late
Bhag Bali Sahu Aged About 55 Years R/o Dhamakheda, Chanderi,
District : Balodabazar-Bhathapara, Chhattisgarh
128 - Ramkhilawan Yadu S/o Abadhram Yadu Aged About 57 Years R/o
Chanderi, District : Balodabazar-Bhathapara, Chhattisgarh
129 - Ramu Sahu S/o Jugaru Sahu Aged About 64 Years R/o
Dhamakeda, District : Balodabazar-Bhathapara, Chhattisgarh
130 - Kansi Ram Sahu S/o Ramji Sahu Aged About 64 Years R/o
Dhamakheda, District : Balodabazar-Bhathapara, Chhattisgarh
131 - Radhelal Sahu S/o Kunwar Singh Aged About 68 Years R/o
Chanderi, District : Balodabazar-Bhathapara, Chhattisgarh
132 - Shyam Bai W/o Rameshar Dhruw Aged About 67 Years R/o
Syurkhi, District : Balodabazar-Bhathapara, Chhattisgarh
133 - Sadhelal Satnami S/o Sukhara Lahre Aged About 65 Years R/o
Ward No. 5, Rajdhar, District : Balodabazar-Bhathapara, Chhattisgarh
134 - Lekh Ram Verma (Dead) Through L.H. Indrani Verma W/o Late
Lekh Ram Verma Aged About 48 Years R/o Sai Nagar Colony,
Bhatapara, District : Balodabazar-Bhathapara, Chhattisgarh
135 - Gopal S/o Heera Aged About 76 Years R/o Rice Mill Para,
Hathbandha, District : Balodabazar-Bhathapara, Chhattisgarh
136 - Netram Mehar S/o Birsingh Aged About 73 Years R/o Jaroud,
District : Balodabazar-Bhathapara, Chhattisgarh
137 - Latel Ram Sao S/o Shankar Lal Sao Aged About 73 Years R/o
Ghasidas Para, Gram- Deori, District : Balodabazar-Bhathapara,
Chhattisgarh
138 - Kaushal Prasad Verma S/o Kali Ram Verma Aged About 69 Years
R/o Panchayat Para, Deori, District : Balodabazar-Bhathapara,
Chhattisgarh
12
139 - Nirmala Bai Verma W/o Kaushal Prasad Verma Aged About 66
Years R/o Panchayat Para, Deori, District : Balodabazar-Bhathapara,
Chhattisgarh
140 - Laxman Kumar Sahu S/o Shankar Lal Sahu Aged About 63 Years
R/o Ward No. 16, Deori, District : Balodabazar-Bhathapara,
Chhattisgarh
141 - Prahlad Kumar Verma S/o Kaliram Verma Aged About 65 Years
R/o Ward No. 16, Deori, District : Balodabazar-Bhathapara,
Chhattisgarh
142 - Amola Bai Verma W/o Dauram Verma Aged About 77 Years R/o
Deori, District : Balodabazar-Bhathapara, Chhattisgarh
143 - Gyan Das Manikpuri S/o Mangludas Manikpuri Aged About 54
Years R/o Ward No. 1, Khairi, District : Balodabazar-Bhathapara,
Chhattisgarh
144 - Bhanu Ram Sahu S/o Hichharam Sahu Aged About 62 Years R/o
Mahasamund, District : Mahasamund, Chhattisgarh
145 - Ishwar Singh S/o Mehara Kange Aged About 63 Years R/o Ward
No. 2, Khaspara, Kahadgondi, District : Raipur, Chhattisgarh
146 - Sukhram Nishad S/o Mehattar Ram Nishad Aged About 71 Years
R/o Guniyapara, Bagaud, District : Dhamtari, Chhattisgarh
147 - Jitendra Singh S/o Sundar Singh Aged About 58 Years R/o Ward
No. 1, Sanjay Nagar, Kurud, District : Dhamtari, Chhattisgarh
148 - Salik Ram Kaushik (Dead) Through L.H. Pushpa Bai Kausik W/o
Late Salik Ram Kaushik Aged About 62 Years R/o Ward No. 6, Basti
Para, District : Dhamtari, Chhattisgarh
... Petitioner(s)
versus
1 - State Of Chhattisgarh Through The Chief Secretary, Govt. Of
Chhattisgarh, Mahanadi Bhawan, Atal Nagar, Nava Raipur, District
Raipur, Chhattisgarh.
13
2 - The Secretary, General Administration Department Govt. Of
Chhattisgarh, Mahanadi Bhawan, Atal Nagar, Nava Raipur, District :
Raipur, Chhattisgarh
3 - The Secretary, Public Works Department Govt. Of Chhattisgarh,
Mahanadi Bhawan, Atal Nagar, Nava Raipur, District : Raipur,
Chhattisgarh
4 - The Secretary, Department Of Finance, Accounts And Treasury
Govt. Of Chhattisgarh, Mahanadi Bhawan, Atal Nagar, Nava Raipur,
District : Raipur, Chhattisgarh
5 - The Executive Engineer, Public Works Department, Raipur Division
District Raipur, Chhattisgarh.
6 - The Executive Engineer, Public Works Department, Raipur Division
1 District Raipur, Chhattisgarh.
7 - The Executive Engineer, Public Works Department, Raipur Division
2 District Raipur, Chhattisgarh.
8 - The Executive Engineer, Public Works Department, Division
Gariyaband District Gariyaband, Chhattisgarh.
9 - The Executive Engineer, Public Works Department, Division Baloda
Bazar District Balodabazar-Bhatapara, Chhattisgarh.
10 - The Executive Engineer, Public Works Department (Building And
Road) Mahasamund Division, District : Mahasamund, Chhattisgarh
11 - The Executive Engineer, Public Works Department, Mahasamund
Division 1 District Mahasamund, Chhattisgarh.
12 - The Executive Engineer, Public Works Department (Building And
Road) Kanker Division, District- Uttar Bastar, Kanker, Chhattisgarh.
13 - The Executive Engineer, Public Works Department, Dhamtari
Division District Dhamtari, Chhattisgarh.
14 - The Executive Engineer, Public Works Department,
Bhanupratappur Division District - Uttar Bastar, Kanker, Chhattisgarh.
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15 - The Executive Engineer, Public Works Department, Pakhanjur
Division District- Uttar Bastar, Kanker, Chhattisgarh.
16 - The Executive Engineer, Public Works Department, Division
Abhanpur District Raipur, Chhattisgarh.
17 - Sub Divisional Officer, Public Works Department, Division
Abhanpur, District : Raipur, Chhattisgarh
... Respondent(s)
(Cause-title taken from Case Information System) For Petitioner(s) : Mr. Kaustubh Singh Thakur, Advocate For State/Respondent(s) : Mr. Suyashdhar Badgaiya, Dy.
Government Advocate
Hon'ble Shri Justice Amitendra Kishore Prasad
Order on Board
14/01/2025
1. Heard.
2. By way of this writ petition, the petitioners have prayed for
following reliefs:
"(I) That this Hon'ble Court may kindly be pleased to allow the present writ petition preferred by the petitioner and call for the records of the entire case pertaining to the grant of leave encashment and other consequential benefits to the petitioners.
(ii) That, this Hon'ble Court may kindly be pleased to direct the Respondents by issuing appropriate writ/order/direction to the Respondents authorities to grant the benefit of leave encashment to work-charged and contingency employees on their retirement in accordance with the statutory rules, regulations and circulars issued by the State Government and also on
the basis of judgment dated 30-09-2022 passed by this Hon'ble Court in WPS No. 3870/2021.
(iii) Alternatively, this Hon'ble Court may kindly be pleased to further direct the respondent authorities to act on the representation submitted by the petitioners within a reasonable period of time in accordance with the statutory rules and circulars and on the basis of judgment dated 30-09- 2022 passed by this Hon'ble Court in WPS No. 3870/2021.
(iv) That any other relief which this Hon'ble Court may deem fit and necessary in the interest of justice may kindly be awarded.
(v) That the Cost of the petition may kindly also be awarded to the petitioner.
3. Learned counsel for the petitioners submits that the respective
petitioners were permanent employees of work- charged
Establishment of Public Works Department of the Government of
Chhattisgarh. They were paid regular pay and dearness
allowances, medical allowances like House Rent, City
Compensatory allowances, medical allowance, earned leave,
casual leave as revised from time to time during their service and
pension and gratuity etc on retirement from service as are
admissible to other permanent employees of the comparable
status of the regular establishment of the Respondent State. The
petitioners were appointed in the work charged establishment of
the Public Works Department initially on temporary basis but after
10 years of the service they have become permanent employees
of the Work charged Establishment. All the petitioners have been
retired from the services through various orders. During their
service, the petitioners were worked as work charged/
contingency paid employees in the respondents department
therefore, leave credited in the account of the work charged /
contingency paid employees deserved to get encashment.
Learned counsel for the petitioners further submits that in the light
of judgment passed by this Court in Writ Petition (S) No.3870 of
2021 (Faguvaram Patel & Ors. Vs. State of Chhattisgarh &
Ors.) and other connected matters decided on 30.09.2022, the
petitioners are entitled for leave encashment.
4. Learned State counsel submits that sufficient documents have not
been filed by the petitioners and it is also not reflected as to
whether the petitioners have completed the minimum period of
service to avail the benefit of leave encashment.
5. I have heard learned counsel for parties and perused the
documents available in record.
6. Be that as it may, without commenting anything on the merits, this
petition is disposed of giving liberty to the petitioners to make
detailed representation before the concerned
respondent/competent authority within the period of '30 days'
from the date of receipt of copy of this order with all necessary
documents to substantiate their claim. In the event of filing of
representation, on due verification, if the petitioners are found to
be similarly situated persons, as in the case of Faguvaram Patel
(surpa), their claim shall be decided by the respondents in light of
judgment of Faguvaram Patel (Supra) expeditiously preferably
within the period of '90 days' from the date of submission of their
said representation.
7. Accordingly, this petition stands disposed of with aforesaid
observations and directions.
Sd/-
(Amitendra Kishore Prasad) Judge
Ravi Mandavi
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