Smt. Kavita vs Vijay Kumar Dixit
2025 Latest Caselaw 1052 Chatt

Chattisgarh High Court

Smt. Kavita vs Vijay Kumar Dixit on 10 January, 2025

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                               HIGH COURT OF CHHATTISGARH AT BILASPUR

                                              FA(MAT) No. 115 of 2023

                                       SMT. KAVITA versus VIJAY KUMAR DIXIT
                                                    Order Sheet


                       10/01/2025       Mrs. Beenu Banerjee, Advocate for the Appellant.
                                        Mr.      Ratnesh   Agrawal,     Advocate    for   the
                                    Respondent.

Arguments heard. Reserved for judgment.

Sd/- Sd/-

( Rajani Dubey) (Narendra Kumar Vyas) Judge Judge

santosh

Digitally signed by SANTOSH SANTOSH KUMAR KUMAR SHARMA SHARMA Date:

2025.01.10 16:52:40 +0530