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Beduram vs Vijay Laxmi
2025 Latest Caselaw 1048 Chatt

Citation : 2025 Latest Caselaw 1048 Chatt
Judgement Date : 10 January, 2025

Chattisgarh High Court

Beduram vs Vijay Laxmi on 10 January, 2025

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CHANDRAKANT
DEWANGAN


                                  HIGH COURT OF CHHATTISGARH AT BILASPUR
Digitally signed
by
CHANDRAKANT                                      MCC No. 395 of 2023
DEWANGAN
Date:
2025.01.10

BEDURAM versus VIJAY LAXMI 18:37:39 +0530

Order Sheet

10/01/2025 Mr. Syed Afaque Hussain Rizvi, Counsel for the Applicant.

Mr. Somnath Verma, Counsel for the Non-applicant No.1

Mr. Ruhul Ameen, P.L. for the State/Non-applicant No.2.

Counsel for the Non-applicant No.1 prays for two weeks' time to file his reply with regard to the application marked as I.A. No.01/2023 (an application for condonation of delay in filing the instant application for setting aside the judgment dated 02/08/2021 in F.A. No.85/2012).

Time, as prayed for, is granted.

-Sd/-

(Sanjay S. Agrawal) Judge

Chandrakant

 
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