State Of Chhattisgarh vs Nilesh Sonwani @ Bablu
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Chattisgarh High Court

State Of Chhattisgarh vs Nilesh Sonwani @ Bablu on 8 January, 2025

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CHANDRAKANT
DEWANGAN
                              HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                ACQA No. 75 of 2017
Digitally signed
by
CHANDRAKANT
DEWANGAN
Date:
                                  State Of Chhattisgarh versus Nilesh Sonwani @ Bablu
2025.01.08
17:43:15 +0530



                                                    Order Sheet



                   08/01/2025             Mr. Arpit Agrawal, Panel Lawyer for the State/
                                   Appellant.


                                         Mr. Anjiv Kumar Singh, Advocate appears alongwith
                                   Mr. Dhaneshwar Yadav, Counsel for the Respondents.

Arguments heard.

Reserved for judgment.

                                           -Sd/-                          -Sd/-
                                    (Sanjay S. Agrawal)           (Radhakishan Agrawal)
                                          Judge                          Judge




                    Chandrakant