Santosh Kumar Suryavanshi vs Smt. Vandana Suryavanshi
2025 Latest Caselaw 2209 Chatt

Citation : 2025 Latest Caselaw 2209 Chatt
Judgement Date : 28 February, 2025

Chattisgarh High Court

Santosh Kumar Suryavanshi vs Smt. Vandana Suryavanshi on 28 February, 2025

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           HIGH COURT OF CHHATTISGARH AT BILASPUR



                        FA(MAT) No. 274 of 2024


SANTOSH KUMAR SURYAVANSHI versus SMT. VANDANA SURYAVANSHI



                                Order Sheet




 28/02/2025       Mr. Arvind Shrivastava, learned counsel for the appellant.
                  Mr. Bharat Rajput, learned counsel for the respondent.

Arguments heard. Reserved for judgment.

                         Sd/-                                  Sd/-
                  (Rajani Dubey)                       (Sachin Singh Rajput)
                       Judge                                     Judge




   Pawan

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