Balmukund Sahu vs Ramniwaj Sahu (Died) Through Legal ...
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Chattisgarh High Court

Balmukund Sahu vs Ramniwaj Sahu (Died) Through Legal ... on 24 February, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

SA No. 108 of 2007

BALMUKUND SAHU versus RAMNIWAJ SAHU (Died) Through Legal Heirs

Order Sheet

24/02/2025 Miss Prakriti Dev appears on behalf of Shri AK Shukla, counsel for the appellant.

Shri SK Puriya, PL for the State. Counsel for the appellant submits that another Appeal viz. Second Appeal No.27/2025 also arises from the same impugned judgment and both the Appeals may be clubbed.

Office is directed to verify and list both the matters appropriately.

Sd/-

(Deepak Kumar Tiwari) Judge

Barve

Digitally signed by KRISHNA KRISHNA KUMAR KUMAR BARVE BARVE Date:

2025.02.24 16:22:39 +0530