Som Kumar Sahu @ Shiva Sahu vs State Of Chhattisgarh
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Som Kumar Sahu @ Shiva Sahu vs State Of Chhattisgarh on 17 February, 2025

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                                                                   2025:CGHC:8123-DB



               HIGH COURT OF CHHATTISGARH AT BILASPUR

                                      CRA No. 1509 of 2021
                                SOM KUMAR SAHU @ SHIVA SAHU
                                               versus
                                   STATE OF CHHATTISGARH



                                             Order Sheet



  17/02/2025                   Ms. Nirupama Bajpai, learned counsel for the
                         appellant.
                              Mr. Shailendra Sharma, Panel Lawyer for the
                         Respondent/ State.

Heard, I.A. No. 01 which is an application for suspension of sentence and grant of bail

With the consent of the parties, the matter has been heard finally and judgment dictated separately.

In view of the above, I.A No. 01 is disposed of.

                                      Sd/-                            Sd/-
                             (Ravindra Kumar Agrawal)           (Ramesh Sinha)
                                      Judge                       Chief Justice


     sagrika




SAGRIKA   Date:
AGRAWAL   2025.02.18
          14:18:27
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