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Diwakar Ram Bareth vs State Of Chhattisgarh
2025 Latest Caselaw 1919 Chatt

Citation : 2025 Latest Caselaw 1919 Chatt
Judgement Date : 13 February, 2025

Chattisgarh High Court

Diwakar Ram Bareth vs State Of Chhattisgarh on 13 February, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 815 of 2003

DIWAKAR RAM BARETH versus STATE OF CHHATTISGARH

Order Sheet

13/02/2025 Shri Kamlesh Kumar Pandey, counsel for the appellant/s.

Shri Ankur Kashyap, Dy.G.A. for the State. Arguments heard.

Reserved for judgment.

Sd/-

({Sachin Singh Rajput}) JUDGE

Deepti

DEEPTI HARIKUMAR HARIKUMAR Date:

2025.02.21 16:16:45 +0530

 
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