Smt. Neelu vs Smt. Urmila Devi
2025 Latest Caselaw 1885 Chatt

Citation : 2025 Latest Caselaw 1885 Chatt
Judgement Date : 12 February, 2025

Chattisgarh High Court

Smt. Neelu vs Smt. Urmila Devi on 12 February, 2025

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                   HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                FA(MAT) No. 179 of 2023

                                      SMT. NEELU versus SMT. URMILA DEVI


                                                      Order Sheet



  12/02/2025                                None for the appellant.

                                            Ms. Priyanka Mehta, counsel for the respondent.

Arguments heard.

Reserved for judgment.

                                           Sd/-                                Sd/-
                                      (Rajani Dubey)                  (Sachin Singh Rajput)
                                             Judge                            Judge




        Ruchi


RUCHI YADAV     YADAV

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