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Sawantram Sahu vs Dullorin Bai
2025 Latest Caselaw 1857 Chatt

Citation : 2025 Latest Caselaw 1857 Chatt
Judgement Date : 10 February, 2025

Chattisgarh High Court

Sawantram Sahu vs Dullorin Bai on 10 February, 2025

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          HIGH COURT OF CHHATTISGARH AT BILASPUR



                            FA No. 166 of 2022


             SAWANTRAM SAHU versus DULLORIN BAI



                                 Order Sheet




10/02/2025         Mr. Ravi Kumar Bodhani, learned counsel for the appellant.
                   Mr. Nand Kumari Kashyap, learned PL for the State.
                   Mr. Siddharth Shukla, learned counsel for the respondent.

Arguments heard. Reserved for Judgment.

                          Sd/-                                   Sd/-
                   (Rajani Dubey)                      (Sachin Singh Rajput)
                        Judge                                    Judge




  Pawan
 

 
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