Smt. Nilima Mahakalkar vs Vikas Jain
2025 Latest Caselaw 1805 Chatt

Chattisgarh High Court

Smt. Nilima Mahakalkar vs Vikas Jain on 6 February, 2025

                                                 1




               HIGH COURT OF CHHATTISGARH AT BILASPUR

                                         MA No. 158 of 2024

1 - Smt. Nilima Mahakalkar W/o Late Nand Kishore Mahakalkar, Aged About 58
Years R/o Mohba Bazar, Raipur, Tehsil And District-Raipur (C.G.) ------
                                                                 ... Appellant/Defendant
                                               versus
1 - Vikas Jain S/o Late Manak Lal Jain, R/o Gudiyari, Raipur, Tehsil And District-
Raipur (C.G.) --------(Plaintiff No.1)
2 - Ashok Gelare S/o Shri Mohan Gelare, R/o Sarona Basti, Tehsil And District-
Raipur (C.G.) -----(Plaintiff No.2)
                                                              ... Respondent/Plaintiffs

Order Sheet

06/02/2025 Mr. Ravish Verma and Dr. Shiv Kumar Shrivastava, counsel for the appellant.

Mr. Kaustubh Singh Thakur and Mr. Sudhanshu Upadhyay, counsel for respondents 1 & 2.

Learned counsel for the respondents seeks time to file reply to IA No.01/2024, application under Order 39 Rule 1 of CPC, for grant of stay.

Time is granted.

Meanwhile, it is directed that effect and operation of impugned judgment and decree dated 25.11.2017 passed by

BINI PRADEEP PRADEEP Date:

2025.02.06 16:46:21 +0530

3rd Additional District Judge, Raipur in Civil Suit No.123A/2016 shall remain stayed till the next date of hearing.

List this case in the week commencing 24.3.2025.

Sd/-

(Naresh Kumar Chandravanshi) Judge

Bini