Vijay Kumar Das vs Anil Kumar Das
2025 Latest Caselaw 1784 Chatt

Citation : 2025 Latest Caselaw 1784 Chatt
Judgement Date : 5 February, 2025

Chattisgarh High Court

Vijay Kumar Das vs Anil Kumar Das on 5 February, 2025

                       HIGH COURT OF CHHATTISGARH AT BILASPUR


                                         ACQA No. 972 of 2024


                           VIJAY KUMAR DAS versus ANIL KUMAR DAS




    05.02.2025        Ms. Palak Dwivedi, counsel for the appellant.
                      Mr. Ali Afzal Mirza, counsel for the respondent.

Arguments heard. Reserved for judgment.

Sd/- Sd/- Sd/-

(Narendra Kumar Vyas) JUDGE

KISHORE KUMAR DESHMUKH

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