Citation : 2025 Latest Caselaw 1783 Chatt
Judgement Date : 5 February, 2025
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRA No. 1998 of 2024
KAMTA MANHARE & ANR. versus STATE OF CHHATTISGARH
05/02/2025 Mr. N. Naha Roy, counsel for the appellants.
Mr. Karan Bahrani, PL for the State/respondent.
Arguments heard.
Reserved for judgment.
Sd/-
(Arvind Kumar Verma) Judges
Vasant
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