Premsingh vs State Of Chhattisgarh
2025 Latest Caselaw 1781 Chatt

Citation : 2025 Latest Caselaw 1781 Chatt
Judgement Date : 5 February, 2025

Chattisgarh High Court

Premsingh vs State Of Chhattisgarh on 5 February, 2025

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                                            Digitally signed by
                                            SHUBHAM SINGH
                                            RAGHUVANSHI
                                            Date: 2025.02.06
                                            14:27:41 +0530




       HIGH COURT OF CHHATTISGARH AT BILASPUR


                     CRA No. 649 of 2007

            PREMSINGH versus STATE OF CHHATTISGARH



                         Order Sheet




05/02/2025       Mr. Shashi Bhushan, Advocate for Appellant.

                 Mr. HAPS Bhatia, P.L. for the State/Respondent.

Arguments heard.

The matter is reserved for Judgment.

Sd/-

(Sanjay Kumar Jaiswal) Judge

Shubham

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